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Bom. HC Constitutes Committee to Conduct Social Audit of 30 Maternity Homes Run by BMC - (30 Jan 2025)

CIVIL

Bombay High Court after considering the concerns over lack of amenities in civic-run maternity homes across Mumbai, has directed the constitution of a committee to conduct a social audit of 30 maternity homes run by the Brihanmumbai Municipal Corporation (BMC).

Tags : BOMBAY HIGH COURT   MATERNITY HOMES   SOCIAL AUDIT  

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