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Supreme Court Orders Ban on Manual Sewer Cleaning in Six Metropolitan Cities - (30 Jan 2025)

CIVIL

Supreme Court has ordered that manual sewer cleaning and manual scavenging shall be stopped in all top metropolitan cities that comprise of Metropolitan city of Delhi, Mumbai, Chennai, Kolkata, Bengaluru, and Hyderabad.

Tags : SUPREME COURT   SIX METROPOLITAN CITIES   MANUAL SEWER CLEANING  

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