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Bombay HC Seeks CBI's Response on Peter Mukerjea's Bail Plea in Sheena Bora Case - (28 Jun 2016)

Bombay HC has asked CBI for its response on the bail plea of former media baron Peter Mukerjea, arrested for his alleged involvement in the murder of his wife Indrani's daughter Sheena Bora.

Tags : BOMBAY HC   SHEENA BORA CASE  

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