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SC Directs Compliance of High Security Registration Plates (HSRP) Order, 2018 in NCR - (29 Jan 2025)

MOTOR VEHICLES

SC while directing compliance of High Security Registration Plates (HSRP) Order, 2018 in NCR, has stated that duplicate registration certificate, cancellation of hypothecation and permitted fitness-related activities shall not be undertaken if the vehicle is not compliant with the said order.

Tags : SUPREME COURT   HSRP   DUPLICATE REGISTRATION   CANCELLATION OF HYPOTHECATION  

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