Supreme Court Upholds the Constitutionality of Life Sentences Without Remission Until Natural Death  ||  Supreme Court: Service Benefits Can't be Refused Due to Missing ACRs Not Attributable to Employees  ||  Supreme Court: Courts May Grant Lesser Relief under Order VII Rule 7 CPC, But Not a Different Claim  ||  Supreme Court Dismisses Lokpal's Plea Against Delhi HC Order Quashing Probe into Defence Secretary  ||  SC Grants Bail to Two UAPA Accused, Citing 12-Year Incarceration and Violation of Article 21  ||  Madras High Court: Seeking Divorce over Wife's Accidental Hip Injury is Inhumane  ||  Kerala High Court Directs Stronger Audit and Financial Oversight in Guruvayur Devaswom  ||  Madras High Court Directs State and Judiciary to Expedite Rape and POCSO Trials  ||  Karnataka HC Upholds RTO's Power to Cancel Registration Secured by False Documents  ||  Karnataka HC: Bengaluru-Mysuru Corridor Could be Biggest Scam, Farmers Deprived of Land    

Tel HC: State Intermediate Education Board to Accept Student’s Exam. Fee Without Late Fee Payment - (28 Jan 2025)

EDUCATION

Telangana High Court has while hearing a plea against exorbitant penalties on colleges, has directed the State Intermediate Education Board (TGBIE) to accept the examination fee of students without asking for late payment fee.

Tags : TELANGANA HIGH COURT   LATE FEE PAYMENT   EXAMINATION FEE  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved