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P&H High Court Directs Video Recording of Proceedings in Mayor Election - (28 Jan 2025)

ELECTION

P&H High Court while directing video recording of proceedings in the mayor election of Amritsar Municipal Corporation has observed that if practices of raids by police on some councillors are being adopted by the State machinery, the same is very unfortunate and is a mockery of a democratic set up.

Tags : P&H HIGH COURT   MAYOR ELECTION   AMRITSAR MUNICIPAL CORPORATION  

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