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Bombay HC Directs Liquidation of Mantri Realty's Assets - (28 Jun 2016)

Bombay HC has ordered Official Liquidator to initiate process of liquidating assets of realty developer Mantri Realty, including its head office in south Mumbai and 12 cars, to repay the company's unsecured creditors.

Tags : BOMBAY HC   MANTRI REALTY  

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