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Supreme Court Delivers Split Verdict in Matter of Burial of Dead Body - (28 Jan 2025)

CIVIL

Supreme Court has delivered a split verdict in a matter regarding burial of a dead body. While Justice B.V. Nagarathna allowed the burial in the party’s private agricultural property, Justice Satish Chandra Sharma held that the burial could be held only at the designated area.

Tags : SUPREME COURT   SPLIT VERDICT   AGRICULTURAL PROPERTY  

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