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NCLAT Grants Partial Relief to Whatsapp by Staying Ban on its Data-Sharing Policy - (27 Jan 2025)

MRTP/ COMPETITION LAWS

NCLAT New Delhi bench has granted relief to Whatsapp by staying an order passed by Competition Commission of India banning Whatsapp from sharing user data with Meta for advertising purposes for 5 years.

Tags : NCLAT NEW DELHI   DATA-SHARING POLICY   WHATSAPP  

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