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Gauhati HC Stays Operation of Two Amendments to the Nagaland Lokayukta Act - (24 Jan 2025)

CIVIL

Gauhati High Court has stayed operation of two amendments to the Nagaland Lokayukta Act, 2017 providing for a Search Committee for selection of Lokayukta and expanded eligibility criteria for the appointment of a Lokayukta.

Tags : GAUHATI HIGH COURT   NAGALAND LOKAYUKTA ACT   SEARCH COMMITTEE  

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