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Mad. HC: “Sexual Harassment” as Seen from PoSH Act Gives Significance to the Act than the Intention - (24 Jan 2025)

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Mad. HC has stated that definition of sexual harassment as seen from PoSH Act has given significance to the act than the intention. It is the fundamental discipline & understanding with which employees are expected to interact with each other where decency is the yardstick and nothing else.

Tags : MADRAS HIGH COURT   SEXUAL HARASSMENT   POSH ACT  

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