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Bombay HC: Use of Loudspeakers is Not an Essential Part of Any Religion - (24 Jan 2025)

ENVIRONMENT

Bombay HC has held that noise is a major health hazard on various aspects and no one can claim that his rights are affected in any manner if he is denied a permission to use loudspeaker. Use of loudspeakers is not an essential part of any religion.

Tags : BOMBAY HIGH COURT   USE OF LOUDSPEAKERS   RELIGION  

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