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SC to Pass Orders on Recording Appearances of Advocates in Cases - (24 Jan 2025)

CIVIL

Supreme Court while hearing a Miscellaneous Application jointly filed by the Supreme Court Bar Association (SCBA) and Supreme Court Advocates-on-Record Association (SCAORA) has stated that it will pass orders on recording appearances of advocates in cases.

Tags : SUPREME COURT   SCBA   SCAORA  

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