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SC Directs Competent Authority to Consider Reinstatement of Suspended 32 Tihar Jail Officials - (24 Jan 2025)

SERVICE

Supreme Court has directed the competent authority to decide the issue of reinstatement of 32 Tihar jail officials who were suspended for extending undue help and assistance to ex-Unitech promoters while they were in jail.

Tags : SUPREME COURT   REINSTATEMENT   TIHAR JAIL OFFICIALS  

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