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MP HC Directs Police to Take Action against Companies Wholesaling Banned Contraband Drugs Online - (23 Jan 2025)

NARCOTICS

Madhya Pradesh High Court has directed the police and Narcotic Bureau as well as Drug Controller to take immediate action against the owner/stake holder/management of the companies, who are selling banned contraband on wholesale basis through online portals like Indiamart and others.

Tags : MP HIGH COURT   NARCOTIC BUREAU   CONTRABAND DRUGS  

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