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CBEC: KKC Only on Services Rendered, Billed from June 1 - (27 Jun 2016)

Central Board of Excise and Customs (CBEC) has issued a notification granting exemption from Krishi Kalyan Cess (KKC) for services rendered and invoiced on or before May 31.

Tags : CENTRAL BOARD OF EXCISE AND CUSTOMS   KRISHI KALYAN CESS  

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