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SC: State Can Levy Royalty on Mining of Brick Earth as per Punjab Minor Mineral Concession Rules - (23 Jan 2025)

MINES AND MINERALS

Supreme Court while deciding an appeal by the State of Punjab against the High Court's judgment, has observed that the State Government is entitled to levy royalty on the mining of brick earth as per the Punjab Minor Mineral Concession Rules, 1964.

Tags : SUPREME COURT   BRICK EARTH   ROYALTY  

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