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Supreme Court Issues Notice on Plea on Difficulties Faced by Blind Persons to Complete E-KYC - (23 Jan 2025)

CIVIL

Supreme Court has issued notice in a writ petition that has sought directions on the appropriate authority to frame guidelines providing measures to conduct convenient digital Know Your Customer(KYC) for persons suffering with blindness and low vision.

Tags : SUPREME COURT   KNOW YOUR CUSTOMER   BLINDNESS   LOW VISION  

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