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Guj. HC Issues Notice on Plea Seeing Implementation of 4% Reservation in Promotions for PwDs - (22 Jan 2025)

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Gujarat High Court has issued notice to the Union Ministry of Social Justice and Empowerment and the Department of the Empowerment of Persons with Disabilities (PwD) on a plea seeking implementation of 4% reservation in promotions for persons with disabilities employed by State.

Tags : GUJARAT HIGH COURT   4% RESERVATION   PERSONS WITH DISABILITIES  

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