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All. HC: Before Opening History Sheet, Citizen Must be Given Opportunity to Submit Objection - (22 Jan 2025)

CRIMINAL

All. HC has observed that before opening of history sheet of Class-A or Class-B against any citizen, he should be given one opportunity to submit his objection before it is accepted by higher official of police and before such officer directs opening of any class of history sheet against a citizen.

Tags : ALLAHABAD HIGH COURT   HISTORY SHEET   HIGHER OFFICIAL  

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