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SC: Defence Colony Welfare Association to Remove Encroachment from Lodhi-era Shaikh Ali 'Gumti' - (22 Jan 2025)

CIVIL

Supreme Court has directed the Defence Colony Welfare Association (DCWA), Delhi to handover peaceful possession of Lodhi-era Shaikh Ali 'Gumti' that they had illegally encroached upon.

Tags : SUPREME COURT   DEFENCE COLONY   PEACEFUL POSSESSION  

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