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Guj. HC: Machines Used for Welding in Residential Society is Nuisance - (17 Jan 2025)

CRIMINAL

Gujarat High Court while hearing a matter concerning nuisance caused by a welding machine being operated at the outskirts of a residential society, has stated that it is nuisance if machines are used for welding in a residential society.

Tags : GUJARAT HIGH COURT   RESIDENTIAL SOCIETY   NUISANCE  

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