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Ker. HC: Malayalam Phrase ‘Pulayadi Mone’ Doesn’t Attract SC&ST (Prevention of Atrocities) Act, 1989 - (17 Jan 2025)

CRIMINAL

Kerala High Court has held that going by the dictionary meaning, the phrase ‘Pulayadi Mone’ means son of a prostitute and is not considered as a casteist slur in order to attract Scheduled Castes & Scheduled Tribes (Prevention of Atrocities) Act, 1989.

Tags : KERALA HIGH COURT   PULAYADI MONE   CASTEIST SLUR  

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