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Bom. HC: Can’t Book a Man for Abetting Suicide if he Refuses to Marry Woman after Breakup - (17 Jan 2025)

CRIMINAL

Bombay High Court has held that if a woman commits suicide when a man refuses to marry her after the breakup of the relationship it would not amount to abetment to commit suicide.

Tags : BOMBAY HIGH COURT   ABETTING SUICIDE   BREAKUP  

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