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Supreme Court: Lawyers Have To Behave With the Dignity of the Profession - (17 Jan 2025)

CIVIL

Supreme Court while objecting to a lawyer addressing the court from his car, has remarked that lawyers have to behave with the dignity of the profession. They can't sit in the car and argue before the Supreme Court or for that matter any court.

Tags : SUPREME COURT   DIGNITY   PROFESSION  

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