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SC Expresses Scepticism Over Establishment of Separate Cycle Tracks Across India - (16 Jan 2025)

CIVIL

Supreme Court while hearing a PIL seeking separate cycle tracks all over the country, has expressed scepticism over the same and has asked whether the money in the state exchequer should be devoted for creating housing for the poor, health facilities or for this.

Tags : SUPREME COURT   CYCLE TRACKS   HEALTH FACILITIES  

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