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SC: Can’t Deny Promotion as District Judges Under Merit-cum-Seniority Quota to Suitable Candidates - (16 Jan 2025)

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Supreme Court has held that merit-cum-seniority quota is not a competitive process and promotion to the post of District Judges cannot be denied to suitable candidates only on account of lower placement in the merit list.

Tags : SUPREME COURT   DISTRICT JUDGES   SUITABLE CANDIDATES  

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