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Calcutta High Court Pulls State Government Over Lack of Funds - (15 Jan 2025)

CIVIL

Calcutta High Court pulled up the State Government over lack of funds and stated that it is a very sorry state of affairs that there is no money for purchase of paper in any of the district courts and no money has been sanctioned for purchase of cartridges.

Tags : CALCUTTA HIGH COURT   STATE GOVERNMENT   LACK OF FUNDS  

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