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NCLAT: For Calculating Limitation Period, Period from 15.3.2020 to 28.2.2022 shall stand excluded - (14 Jan 2025)

INSOLVENCY

NCLAT New Delhi bench has held that for the purpose of calculating the limitation period while filing an application under Section 9 of the IBC, period from 15.03.2020 to 28.02.2022 shall stand excluded as per Supreme Court judgment in “Re: Cognizance for Extension of Limitation”( MANU/SC/0108/2022)

Tags : NCLAT NEW DELHI   LIMITATION PERIOD   SUPREME COURT JUDGEMENT  

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