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Ker. HC Declares Rule 12(9) of the Kerala Paddy Land and Wetland Rules as Ultra Vires - (14 Jan 2025)

CIVIL

Kerala High Court has declared Rule 12(9) of the Kerala Paddy Land and Wetland Rules that levy a fee for the area of a building exceeding 3000 square feet proposed in lands falling under the Kerala Conservation of Paddy Land and Wetland Act, 2008 as ultra vires.

Tags : KERALA HIGH COURT   RULE 12(9)   BUILDING  

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