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Delhi HC: Delhi Government ‘Dragged its Feet’ While Placing CAG Reports before Assembly - (14 Jan 2025)

CIVIL

Delhi HC while hearing a plea seeking direction on Delhi Government to place before Legislative Assembly 14 Comptroller and Auditor General (CAG) reports, has orally remarked that the way Delhi Government dragged its feet on placing various reports is unfortunate.

Tags : DELHI HIGH COURT   DELHI GOVERNMENT   CAG REPORTS  

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