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MP HC: Once Selection Process Culminates into Doc. Verification It Shouldn’t Be Normally Cancelled - (13 Jan 2025)

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MP HC has observed that once a selection process has culminated into the process of document verification after selection of a candidate, it should not be normally cancelled citing technical infirmities in the original advertisement which are curable and can still be remedied.

Tags : MADHYA PRADESH HC   DOCUMENT VERIFICATION   TECHNICAL INFIRMITIES  

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