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Allahabad HC: Women Artists in Orchestras are Often Subjected to Sexual Harassment - (10 Jan 2025)

CRIMINAL

Allahabad High Court while stating that women artists who are part of orchestras are often subjected to sexual harassment, has emphasized on creating an environment where every artist can perform and express themselves freely without fear and intimidation.

Tags : ALLAHABAD HIGH COURT   WOMEN ARTISTS   SEXUAL HARASSMENT  

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