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Delhi HC Constitutes Fact-Finding Committee to Conduct Investigation Issues in Equestrian Sports - (10 Jan 2025)

CIVIL

Delhi High Court has constituted a fact-finding committee for conducting a detailed investigation into issues of Equestrian sports in India that include assessment of infrastructure, participation and representation of athletes.

Tags : DELHI HIGH COURT   FACT-FINDING COMMITTEE   EQUESTRIAN SPORTS  

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