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Bombay HC Slams Maharashtra Government for Failing to Reduce Air Pollution - (10 Jan 2025)

ENVIRONMENT

Bombay High Court has slammed the Maharashtra Government for failing to reduce the air pollution levels in Mumbai and nearby cities and stated that construction sites stand first in the list of contributors to air pollution followed by heavy industries, which are classified as red industries.

Tags : BOMBAY HIGH COURT   MAHARASHTRA GOVERNMENT   AIR POLLUTION  

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