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Implementation of Indian Accounting Standards- (Reserve Bank of India) (23 Jun 2016)

MANU/RMIC/0103/2016

Banking

RBI asked banks to submit Proforma Ind AS (Indian Accounting Standards) Financial Statements for half year ending 30 September 2016 by 30 November 2016.

Banks not in a position to submit standalone and consolidated proformas are permitted to submit only standalone financial statements.

Relevant : Banks to submit Ind AS Financial Statements MANU/RMIC/0022/2016

Tags : IND AS   BANKS   FINANCIAL STATEMENTS  

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