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Bombay HC Asks if a Woman with Below Average IQ has No Right to Become a Mother - (09 Jan 2025)

LAW OF MEDICINE

Bombay High Court while hearing a plea by a couple seeking termination of pregnancy of their mentally ill daughter, has asked if a woman with below average IQ has no right to become a mother.

Tags : BOMBAY HIGH COURT   TERMINATION OF PREGNANCY  

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