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Finance Ministry Files Review Petition in Supreme Court’s Safari Retreats Case Ruling - (09 Jan 2025)

GOODS AND SERVICES TAX

Finance Ministry has filed a review petition in SC seeking review of its Safari Retreats Case judgement (MANU/SC/1080/2024; 2024 INSC 756) that allowed commercial real estate companies to claim input tax credits (ITC) on construction costs for commercial buildings meant for renting purposes.

Tags : FINANCE MINISTRY   REVIEW PETITION   SAFARI RETREATS  

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