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Gau HC Asks Assam Govt. to Inform about Implementation of SOP on Medical Facilities for Transgenders - (09 Jan 2025)

CIVIL

Gauhati High Court has asked the Assam Government to provide information about implementation of Standard Operating Procedure (SOP) issued by the Union Ministry and Health & Family Welfare regarding treatment and medical facilities to be provided to the transgender community.

Tags : GAUHATI HIGH COURT   ASSAM GOVERNMENT   MEDICAL FACILITIES  

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