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Del. HC Grants Relief to Manufacturer of ‘INDI’ Tapes Against ‘INDEED’ Tape Manufacturer - (09 Jan 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has granted relief to FMI Limited which is the manufacturer of ‘INDI’ tapes against a range of measuring tapes under the 'INDEED' mark bearing an identical trade dress.

Tags : DELHI HIGH COURT   INDI   INDEED  

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