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SC Directs SEBI to Examine Sahara Group's Joint Venture Agreement Proposed for Developing Land - (09 Jan 2025)

CAPITAL MARKET

Supreme Court while hearing contempt petitions against Sahara Group of Companies, has directed the Security Exchange Board of India (SEBI) to examine Joint Venture Agreement of Sahara Group proposed for developing its Versova land.

Tags : SUPREME COURT   JOINT VENTURE AGREEMENT   SAHARA GROUP  

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