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Uttarakhand High Court Orders Complete Ban on Mining Activities in Bageshwar District - (08 Jan 2025)

ENVIRONMENT

Uttarakhand High Court while hearing a Public Interest Litigation on alleged illegal mining activities in Bageshwar district, has directed complete ban on all mining operations on the ground that such activities have caused major environmental and safety concerns.

Tags : UTTARAKHAND HIGH COURT   PUBLIC INTEREST LITIGATION   MINING ACTIVITIES  

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