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P&H HC Asks Haryana Government to Provide Timeline for Establishing ‘Elderly Helpline’ - (08 Jan 2025)

CIVIL

Punjab and Haryana High Court has asked the Haryana Government to provide a timeline for establishment of elderly helpline under the Maintenance and Welfare of Parents and Senior Citizens Act, 2007 and Haryana Maintenance of Parents and Senior Citizen Rules, 2009.

Tags : P&H HIGH COURT   HARYANA GOVERNMENT   ELDERLY HELPLINE  

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