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RBI prescribes format for SAC to be submitted by NBFCs- (Reserve Bank of India) (23 Jun 2016)

MANU/DNBS/0007/2016

Banking

The Reserve Bank of India introduced a uniform format for the statutory auditor certificate. Non-Banking Financial Corporations will need to fill out the information in COSMOS, from where the SAC will be uploaded.

All NBFCs are required to submit annually a certificate from their statutory auditors to the effect that they are continuing to engage in NBFI business under Section 45-IA of the Reserve Bank of India Act.

Tags : STATUTORY AUDITOR   CERTIFICATE   NBFI  

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