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Ker. HC: Ties of Accused with Ruling Political Party No Ground to Transfer Probe - (07 Jan 2025)

CRIMINAL

Kerala High Court has stated that the mere reason that the accused has political allegiance to the ruling political party is not a ground to transfer the investigation of the crime from the State Investigating Agency to the CBI.

Tags : KERALA HIGH COURT   POLITICAL PARTY   POLITICAL ALLEGIANCE  

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