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SC: It May Not Be Prudent to Deploy Outsourced Staff in Judicial/Quasi-Judicial Institutions - (03 Jan 2025)

ADMINISTRATIVE

SC while dealing with a matter relating to functioning of CAT bench at Jammu, has stated that it may not be prudent to deploy the outsourced staff in judicial/quasi-judicial institutions where maintenance of records, confidentiality and updating of records are day-to-day challenges.

Tags : SUPREME COURT   QUASI-JUDICIAL INSTITUTIONS   OUTSOURCED STAFF  

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