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Bom. HC: State Must Ensure that Eligible Women Receive Benefits under Ladki Bahin Scheme - (03 Jan 2025)

CIVIL

Bombay High Court has observed that necessary steps must be taken by the State to ensure that all the eligible women receive benefits under 'Mukhyamantri Majhi Ladki Bahin Yojana'.

Tags : BOMBAY HIGH COURT   ELIGIBLE WOMEN   LADKI BAHIN SCHEME  

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