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SC: MCD has Power to Issue Tariff-Based Bids for Waste-To-Energy Project - (03 Jan 2025)

COMMERCIAL

Supreme Court while hearing an appeal by Municipal Corporation of Delhi (MCD) against order of Appellate Tribunal for Electricity (APTEL), has upheld the MCD’s power to issue tariff-based bids in Waste-to-Energy (WTE) projects under the Electricity Act, 2003.

Tags : SUPREME COURT   TARIFF-BASED BIDS   WASTE-TO-ENERGY  

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