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Ker. HC: 'Mridanga Vision' Proprietor to Surrender in Case Related to Accident of Thrikkakara MLA - (02 Jan 2025)

CRIMINAL

Kerala High Court while disposing of an anticipatory bail plea in the matter related to accident caused to Thrikkakara MLA Uma Thomas, has directed the sole proprietor of Mridanga Vision to surrender before the investigation officer.

Tags : KERALA HIGH COURT   ANTICIPATORY BAIL   MRIDANGA VISION  

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