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Mahila Court in Chennai Convicts Accused for Pushing Woman in Front of a Moving Train - (31 Dec 2024)

CRIMINAL

Mahila Court in Chennai has convicted an accused for murdering a woman by pushing her in front of a moving train. The accused has been sentenced to death for stalking, harassing and murdering the woman.

Tags : MAHILA COURT   MOVING TRAIN   DEATH SENTENCE  

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